Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 485-SB of 1998 Attorney(S) For the Appellant :- Mr. R.C. Dimri Advocate. For the Respondent :- Mr. Sudhir Nehra AAG Haryana. Judges Mr. Justice M.L. Singhal Acts Section 44 of the Sexual Offences Act, 1956. Sections 376/511, I.P.C. 33. Section 313, Cr.P.C., Section 376, I.P.C. Section 375, I.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account