Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 435-SB of 1987 Attorney(S) Manjit Dalal Judges M.L Singhal, J. Acts PROBATION OF OFFENDERS ACT 1958 Sections 376/511/354 Indian Penal Code. Sections 376/511 Indian Penal Code Section 354 Indian Penal Code Section 313 Cr.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account