Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 798 of 1967 Attorney(S) A.S.Nehra A.S.Anand I.S.Saini Judges P.D Sharma, J. Acts S. 307 read with Section 34, Indian Penal Code, PUNJAB EXCISE ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account