Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 872 of 1959 Attorney(S) B.S. Bajwa (as Amicus Curiae) K.L. Kapur for Advocate-General Judges T Chand Acts SECTION 342 CRIMINAL PROCEDURE CODE Section 376, Indian Penal Code. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account