Citation Codes Equivalent Citations citation codes Case Number Govt. Appeal (SJ) No. 11 of 2006, Criminal Revision No. 851 of 2006, Criminal Appeal (SJ) No. 775 of 2006, Criminal Appeal (SJ) No. 776 of 2006, Govt. Appeal (SJ) No. 11 of 2006; Criminal Revision No. 851 of 2006; Criminal Appeal (SJ) No. 775 of 2006; and Criminal Appeal (SJ) No. 776 of 2006 Attorney(S) For the Petitioner/s: Mr. Arun Kumar Arun-Advocate Mr. Ranbir Singh-Amicus Curie Mrs. Rina Sinha, Amicus Curie (In G. APP. (SJ) No. 11 of 2006) For the State: Mr. Parmeshwar Mehta-A.P.P For the Informant: Mr. Arun Kumar Arun-Advocate For the O.P Nos. 1 & 2: Mr. Pramod Ban Bihari Singh, Adv. (In CR. REV. No. 851 of 2006) For the State: Mr. Parmeshwar Mehta-A.P.P For the O.P Nos. 2 & 3: Mr. Pramod Ban Bihari Singh-Adv. (In CR. APP (SJ) No. 775 of 2006) For the State: Mr. Binod Bihari Singh-A.P.P For the Informant: Mr. Arun Kumar Arun-Advocate. (In CR. APP (SJ) No. 776 of 2006) For the State: Mr. S.N Prasad-A.P.P For the Informant: Mr. Arun Kumar Arun, Advocate. Judges Mandhata Singh, J. Acts Section 164 of the Cr. P.C Exhibit-3 Section 164 of the Cr. P.C, Exhibit-4 Section 376 of the I.P.C also.6. Section 164 of the Cr. P.C, PW-7 Section 366 of the I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account