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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For Appellant/Petitioner/Plaintiff: Kumar Rajeev
  • Adv.; For Respondents/Defendant: A.K. Sinha
  • APP
Judges
  • Shiva Kirti Singh
  • Madhavendra Saran, JJ.
Acts
  • Section 366 of the Indian Penal Code (hereinafter referred
  • Section 313 of the Code of Criminal Procedure
  • Section 27 of the Indian Evidence Act.
  • Sections 376, 302 and 201 I.P.C
  • Sections 366, 376, 201 and 302
  • Section 376 I.P.C
  • Section 201 I.P.C
  • Section 302 I.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • For Appellant/Petitioner/Plaintiff: Kumar Rajeev
  • Adv.; For Respondents/Defendant: A.K. Sinha
  • APP
Judges
  • Shiva Kirti Singh
  • Madhavendra Saran, JJ.
Acts
  • Section 366 of the Indian Penal Code (hereinafter referred
  • Section 313 of the Code of Criminal Procedure
  • Section 27 of the Indian Evidence Act.
  • Sections 376, 302 and 201 I.P.C
  • Sections 366, 376, 201 and 302
  • Section 376 I.P.C
  • Section 201 I.P.C
  • Section 302 I.P.C
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State Of Bihar (In 6) v. Md. Mannan Abdul Mannan (In 963)
(Aug 19, 2008)