Citation Codes Equivalent Citations citation codes Case Number Cr. Misc. Nos. 29832 & 34712 of 2000 Attorney(S) B.P.Pandey Ashok Kumar Mishra A.B.Mathur Judges Navin Sinha, J. Acts Sections 348, 384, 409, 420, 467 and 120B IPC.3. SECTION 63 CRIMINAL PROCEDURE CODE NEGOTIABLE INSTRUMENTS ACT Indian Companies Act Section 205 Cr. P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account