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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • B.N.P Singh, J.
Acts
  • Section 366-A of the Indian Penal Code
  • Section 376 of the Indian Penal Code.
  • Section 161, Cr. P.C,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • B.N.P Singh, J.
Acts
  • Section 366-A of the Indian Penal Code
  • Section 376 of the Indian Penal Code.
  • Section 161, Cr. P.C,
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Mohd. Mubarak Ali And Another v. The State Of Bihar
(Feb 6, 2002)