Citation Codes Equivalent Citations citation codes Case Number Criminal Misc. Case no. 19185 of 1996 Judges M.Y Eqbal, J. Acts Sections 323, 324, 120B, 498A of the Indian Penal Code and Section 3/4 of the Dowry Prohibition Act. provision of Section 179 of the Code of Criminal Procedure Sections 123, 324, 120B, 498A of the Indian Penal Code.15. Section 482 of the Code of Criminal Procedure.18. Section 179 of the Code of Criminal Procedure. Section 482 of the Code of Criminal Procedure Section 192 of the Code of Criminal Procedure Section 202 of the Code of Criminal Procedure SECTION 4 A DOWRY PROHIBITION ACT provision of Section 179 of the Code SECTION 403 PENAL CODE Section 181, sub-section (1), Section 179 of the Code Section 161 of the Code Section 226 of the Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account