Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 478 of 1984** Attorney(S) Uday Shankar Sharan Singh Tara Kant Jha Pavan Kumar Nawal Kishore Agrawal Mani Bhushan Prasad J.N.Pandey Hare Krishna Kumar G.P.Jaiswal D.V.Patil Ashok Priyadarshi Judges N.P Singh Prabha Shanker Mishra Bimalendu Narayan Singh, JJ.* Acts Bihar Children Act, 1982 (hereinafter referred to as the Children Act). Later Parliament enacted the Juvenile Justice Act, 1986 (hereinafter referred to as the Juvenile Act) provisions of the Code of Criminal Procedure, 1973 (2 of 1974).6. Sections 21 and 22 sections of the Children Act/Juvenile Act. Proviso to sub-section (2) of S. 22 Ss. 3 and 52 of the Children Act and Ss. 3 and 56 of the Juvenile Act SECTION 5 CHILDREN ACT sub-sec. (2) of S. 22.Sections 3 and 56 of the Juvenile Act country.3. Section 2(d), (e), (g), (i) and (m) of the Children Act sub-sec. (2) of S. 5 of the Children Act/Juvenile Act, provisions of the Children Act or Juvenile Act provisions to Ss. 3 and 52 of the Children Act. CRIMINAL PROCEDURE CODE 1973 Sections 82 and 83 of the Indian Penal Code, sections 302, 307 and 324 of the Penal Code provisions of the Bihar Children Act, 1982 Juvenile Courts. Section 22 of that Act Scheduled Tribe.Sub-section (2)(a) of S. 5 JUVENILE JUSTICE ACT SECTION 18 JUVENILE JUSTICE ACT sub-sec. (1) of S. 22 of the Children Act, Sections 3 and 52 of the Children Act Juvenile Act. Section 5(2) of that Act sub-section (1) of S. 22 of that Act sub-section (2) of S. 22 of that Act S. 3 of the W.B Children Act, 1959. Section 26 of the Juvenile Act sub-section (3) of section 7 S. 26 of the Juvenile Act S. 63 of the Juvenile Act WEST BENGAL CHILDREN ACT S. 32 of the Juvenile Act force.4. Sections 7 and 8 sub-section (2) of S. 22 ahead.19. Children Act child.5. Section 18 Acts.10. Section 3 section 5;2(g) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account