Citation Codes Equivalent Citations citation codes Case Number Civil Revn. No. 587 of 1955 Attorney(S) Ram Narain Tewary Madhusudan Singh Lalnarayan Sinha K.K.Sinha Brajesh Chandra Varma Ashwini Kumar Roy Amarnath Jha Judges V. Ramaswami, C.J R.K Choudhary, J. Acts SECTION 4 PENSIONS ACT 1871 Section 3 of the Bhagdari Act (Bombay Act V of 1862). Section 11 of that Act mentions pension Sections 4, 5 and 6 of the Pensions Act, Section 23 of the Indian Contract Act provisions of the Indian Contract Act, provisions of O. 23, rule 3 of the CPC SECTION 5 INTEREST ACT Madras Impartible Estates Act, 1904, SECTION 12 A PENSIONS ACT SECTION 23 CONTRACT ACT SECTION 6 INTEREST ACT SECTION 6 PENSIONS ACT Sub-section (3) of section 12-A sub-section (3) of Sec. 12-A Indian Contract Act Order 23, Rule 3 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account