Citation Codes Equivalent Citations citation codes Case Number Cri. Misc. No. 27 of 1988 Attorney(S) Yogendra Prasad Sinha Surendra Prasad Singh Mithilesh Verma Kamlanand Jha Jagdish Prasad Ashok Kumar Sinha Judges L.P.N Shahadeo, J. Acts provisions of section 227 of the Code of Criminal Procedure. section 209 of the Code of Criminal Procedure. section 482 of the Code of Criminal Procedure section 376 and 498 of the Indian Penal Code sections 376 and 498 of the Penal Code. SECTION 498 PENAL CODE SECTION 376 A PENAL CODE SECTION 386 PENAL CODE section 269 Cr. P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account