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Citation Codes
Equivalent Citations
citation codes
Case Number
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  • provisions contained in sub-sec. (2) of S. 154, sub-sec. (2) of S. 157 and sub-sec. (2)(ii) of section 173,
  • sections 384 and 307 I.P.C, Dharam Pal Shrama u/s. 307 read with sections 109 and 376 I.P.C
  • sections 307 or 376 I.P.C and 3/4 of the Dowry Prohibition Act.
  • Section 227 or 228 of the Code of Criminal Procedure, 1973.
  • sections 78 & 79 of the Trade and Merchandise Marks Act
  • provisions contained in section 245(1) of the Code.
  • provisions of sections 209, 227, 228, 239 and 240
  • provisions of Sections 239, 245 and 227 Cr. P.C
  • S. 3(1) of the Bihar Control of Crimes Act 1981
  • section 319 Cr. P.C (hereinafter referred
  • sections 482, 483, 486 and 488 I.P.C
  • Section 157(2) of the Code
  • sub-section (2)(i) of S. 173
  • section 319(1) Cr. P.C
  • Section 2(n) Cr. P.C)
  • section 203 Cr. P.C
  • Section 300 Cr. P.C
  • section 227 Cr. P.C
  • Section 319 Cr. P.C
  • section 324 I.P.C
  • section 173(2)(ii)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
Judges
Acts
  • provisions contained in sub-sec. (2) of S. 154, sub-sec. (2) of S. 157 and sub-sec. (2)(ii) of section 173,
  • sections 384 and 307 I.P.C, Dharam Pal Shrama u/s. 307 read with sections 109 and 376 I.P.C
  • sections 307 or 376 I.P.C and 3/4 of the Dowry Prohibition Act.
  • Section 227 or 228 of the Code of Criminal Procedure, 1973.
  • sections 78 & 79 of the Trade and Merchandise Marks Act
  • provisions contained in section 245(1) of the Code.
  • provisions of sections 209, 227, 228, 239 and 240
  • provisions of Sections 239, 245 and 227 Cr. P.C
  • S. 3(1) of the Bihar Control of Crimes Act 1981
  • section 319 Cr. P.C (hereinafter referred
  • sections 482, 483, 486 and 488 I.P.C
  • Section 157(2) of the Code
  • sub-section (2)(i) of S. 173
  • section 319(1) Cr. P.C
  • Section 2(n) Cr. P.C)
  • section 203 Cr. P.C
  • Section 300 Cr. P.C
  • section 227 Cr. P.C
  • Section 319 Cr. P.C
  • section 324 I.P.C
  • section 173(2)(ii)
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Rama Sharma v. Pinki Sharma And 2 Ors. Opp. Parties.
(Aug 12, 1988)