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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Soubhagya Ketan Nayak
  • R.Dash
  • P.K.Routray
  • D.P.Dhal
  • D.K.Patnaik
  • B.K.Panda
  • A.K.Mitra
Judges
  • P.K Tripathy, J.
Acts
  • subsection (1) or sub-section (2) of Section 320 of the Code.
  • Section 482 of the Code of Criminal Procedure, 1973
  • sub-section (9) of Section 320 of the Code,
  • Section 498-A in the Indian Penal Code
  • sub-sections (1) and (2) of Section 320.
  • Sections 341, 448 and 506, I.P.C
  • Sections 498-A and 406, I.P.C
  • Section 307/34, I.P.C
  • Section 498-A, I.P.C
  • HINDU MARRIAGE ACT
  • Section 482, Cr.P.C
  • Section 307, I.P.C
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Soubhagya Ketan Nayak
  • R.Dash
  • P.K.Routray
  • D.P.Dhal
  • D.K.Patnaik
  • B.K.Panda
  • A.K.Mitra
Judges
  • P.K Tripathy, J.
Acts
  • subsection (1) or sub-section (2) of Section 320 of the Code.
  • Section 482 of the Code of Criminal Procedure, 1973
  • sub-section (9) of Section 320 of the Code,
  • Section 498-A in the Indian Penal Code
  • sub-sections (1) and (2) of Section 320.
  • Sections 341, 448 and 506, I.P.C
  • Sections 498-A and 406, I.P.C
  • Section 307/34, I.P.C
  • Section 498-A, I.P.C
  • HINDU MARRIAGE ACT
  • Section 482, Cr.P.C
  • Section 307, I.P.C
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Sisupala Duria And Another v. State Of Orissa .
(Sep 5, 2003)