Citation Codes Equivalent Citations citation codes Case Number Jail Criminal Revision No. 579 of 1998 Attorney(S) Ramesh Mohanty Judges P.K Tripathy, J. Acts Section 359 read with Section 361, IPC. Section 506, IPC. Trial Court See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account