Citation Codes Equivalent Citations citation codes Case Number Criminal Revision No. 180 of 1990 Attorney(S) Y.A.Rahim R.Ch.Behera B.P.Pandya Judges A. Pasayat, J. Acts section 376 of the Indian Penal Code, 1860 clauses of section 375, I.P.C section 342, I.P.C section 366, I.P.C section 362, I.P.C section 376, I.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account