Citation Codes Equivalent Citations citation codes Case Number Criminal Revn. No. 17 of 1956, from order of Addl. S.J, Cuttack Dhenkanal Attorney(S) M.S.Rao Judges Hon'ble Mr. Justice Ramaswamy Laxman Narasimham Hon'ble Mr. Justice Souri Prasad Mohapatra Acts Section 377 I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account