Citation Codes Equivalent Citations citation codes Case Number Criminal Revision No. 675 of 2013 Attorney(S) For the Applicants : Anil Khare with Yash Soni For the Respondent/State : Ramji Pandey Panel Lawyer. Judges Shri G.S. Solanki Acts Section 397 read with Section 401 of the Cr.P.C. Section 169 of the Cr.P.C. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account