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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Rohit Rawal
  • For Non-appellant/State: A. Upadhyaya, DGA.
Judges
  • S.L Kochar, J.
Acts
  • Section 376(2)(f) read with Section 511 of IPC
  • Section 376(2)(f) read with 511 of IPC.
  • Section 376/511 of IPC. 15.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Rohit Rawal
  • For Non-appellant/State: A. Upadhyaya, DGA.
Judges
  • S.L Kochar, J.
Acts
  • Section 376(2)(f) read with Section 511 of IPC
  • Section 376(2)(f) read with 511 of IPC.
  • Section 376/511 of IPC. 15.
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Ashok Pappu v. State Of M.P Non-Appellant.
(Jan 25, 2005)