Citation Codes Equivalent Citations citation codes Case Number 1381 of 2000 Attorney(S) P.N.Tiwari Anurag Choudhary Judges Shri S.C. Pandey Acts Section 226 and 227 of the Code of Criminal Procedure. After analysing Section 226 and 227 together with Section 239 of Code of Criminal Procedure, Section 306 of Indian Penal Code. Section 306 of the I.P.C. Section 306 of I.P.C. Section 306 I.P.C. See more information ... Smart Summary Please sign up to generate summary. JUDGMENT Manish Tiwari v. State Of M.P. Unable to show content of this judgment due to some technical problem, inconvenience is regretted.