Citation Codes Equivalent Citations citation codes Case Number First Appeal No. 137 of 1992 Attorney(S) Deepak Verma U.K Sharma Judges K.M Agarwal, J. Acts Section 13(1) of the Hindu Marriage Act, 1955, Order 12, Rule 6, C.P.C. Another provision Sub-rule (1) of Rule 5 or Order 8, C.P.C. Section 375 of the Indian Penal Code, Rule 1 of Order 15, C.P.C. 7, Order 12, Rule 6, C.P.C. Order 15, Rule 1, C.P.C. Order 8, Rule 5(1), See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account