Citation Codes Equivalent Citations citation codes Case Number Company Petition No. 1 of 1988 Attorney(S) N.C.Behal Kulshreshtha Judges A.G Qureshi, J. Acts SECTION 434 COMPANIES ACT 1956 Indian Partnership Act, 1932, COMPANIES ACT 1956 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account