Citation Codes Equivalent Citations citation codes Case Number Misc. Petn. No. 261 of 1982 Attorney(S) s— Y.S Dharmadhikari. For Respondents 1 to 4— R.K Verma, Dy. Advocate General. Judges G.L Oza A.C.J C.P Sen, J. Acts Section 14 of M.P. Dakaiti Aur Vyapaharan Pra-bhavit Kshetra Adhiniyam, 1981, (hereinafter referred Section 5(e) of the Prevention of Corruption Act, 1947,- Section 5(3) of the Prevention of Corruption Act, 1947, SECTION 13 A INCOME TAX ACT 1961 9, 11 and 12 of this Act. Section 13(1) PREVENTION OF CORRUPTION ACT Sub-section (1) of Section 15, Penal Code. Section 14 Section 2(f) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account