Citation Codes Equivalent Citations citation codes Case Number Misc. Criminal Case No. 96 of 1961 Attorney(S) S. Awasthy R.N. Mishra for Contemner No. 1 and K.K. Dubey Deputy Govt. Advocate Judges T.P Naik C.B Kekre, JJ. Acts SECTION 3 CONTEMPT OF COURTS ACT 1952 Section 376 read with Section 511 of the Indian Penal Code; CONTEMPT OF COURTS ACT 1952 Section 167 of the Code of Criminal Procedure. Section 344 of the Code of Criminal Procedure. Section 80 of the Code of Civil Procedure Section 167 of the Code of Criminal See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account