Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 145 of 1962, from judgment of Court of Second Addl. S.J, Raipur Judges Shiv Dayal, J. Acts SECTION 376 A PENAL CODE Section 356 Cr.P.C.) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account