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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Shiv Dayal Shrivastava, J.
Acts
  • Section 190 of the Code of Criminal Procedure
  • Section 173 of the Code of Criminal Procedure
  • Section 190(1)(c) Criminal Procedure Code
  • Section 406 I. P. C.
  • Section 406 J. P.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • Shiv Dayal Shrivastava, J.
Acts
  • Section 190 of the Code of Criminal Procedure
  • Section 173 of the Code of Criminal Procedure
  • Section 190(1)(c) Criminal Procedure Code
  • Section 406 I. P. C.
  • Section 406 J. P.
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Amar Premanand v. The State .
(May 15, 1959)