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Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • A.H Khan, J.
Acts
  • Section 498 of the Criminal Procedure Code
  • Section 497 of the Criminal Procedure Code
  • section 376 I.P.C.
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Judges
  • A.H Khan, J.
Acts
  • Section 498 of the Criminal Procedure Code
  • Section 497 of the Criminal Procedure Code
  • section 376 I.P.C.
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Abdul Karim Khan v. State Of Madhya Pradesh
(Jul 18, 1959)