Citation Codes Equivalent Citations citation codes Case Number Misc. Criminal Case No. 160 of 1958 Attorney(S) R.S.Dabir Judges T.P Naik P.K Tare, JJ. Acts Section 562 of the Criminal Procedure Code and Section 4(b) of the C. P. and Berar Probation of Offenders Act Section 4(b)(ii) of the C. P. and Berar Probation of Offenders Act Section 4(b) of the C. P. and Berar Probation of Offenders Act Section 562 of the Criminal Procedure Code, Section 497 of the Criminal Procedure Code. Section 376, Indian Penal Code Sections 121, 302, 305, 307 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account