Citation Codes Equivalent Citations citation codes Case Number Cri. Appeal No. 401 of 1991 Attorney(S) For appellants P.K Saxena For State S.K Nigam Government Advocate Judges V.D Gyani A.R Tiwari, JJ. Acts Section 302/34 of the Indian Penal Code SECTION 11 EVIDENCE ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account