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    A. P. Singh v. Union Of India & Ors

    SHEET IN THE HIGH COURT AT CALCUTTA CIVIL APPELLATE JURISDICTION ORIGINAL SIDE A. P. O. No. 103 of 2002 W. P. No. 2297 of 1992 A. P. Singh Versus Union of India & Ors.

    BEFORE :

    The Hon'ble Justice Pratap Kumar Ray And The Hon'ble Justice Kishore Kumar Prasad ___________________________________________________________ Date: 14.07.2008 ___________________________________________________________ None appears for the parties even at the second call.

    Accordingly, the appeal stands dismissed for default.

    Interim order, if any, stands vacated.

    ( Pratap Kumar Ray, J. ) ( Kishore Kumar Prasad, J. ) AKGoswami

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    A. P. Singh v. Union Of India & Ors
    (Jul 14, 2008)