Citation Codes Equivalent Citations citation codes Case Number C.R.R No. 3214 of 2004 Judges P.N Sinha, J. Acts sections 401/482 of the Code of Criminal Procedure (in short Code), 1973 provisions of the Hindu Marriage Act (hereinafter called the H.M Act) sections 363/366/366A/368 of the Indian Penal Code (in short IPC) section 5(iii) of the H.M Act or Child Marriage Restraint Act clauses (i), (iv) and (v) of section 5. Section 12 of the H.M Act SECTION 6 HINDU MINORITY AND GUARDIANSHIP ACT 1956 provisions of sections 11 and 183 of the Contract Act sections 363/366/366A/368 and 376 of IPC. provisions of section 15 of the H.M Act provision is section 18 of the H.M Act clause (iii) of section 5 of the H.M Act. clause (ii) of section 5 of the H.M Act HINDU MINORITY AND GUARDIANSHIP ACT section 1A of Power-of-Attorney Act provision of Indian Majority Act section 5(iii) of the H.M Act Section 11 of the H.M Act section 15 of the H.M Act section 173(2) of the Code section 294(3) of the Code. section 156(3) of the Code Section 5 of the H.M Act Section 7 of the H.M Act See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account