Translate
Text Highlighter

Bookmark

PDF

Share

Report a problem
AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Sudipto Moitra
  • Sandipan Kundu
  • Ranjit Ghosal
  • Gurupada Das
  • D.K.Sengupta
Judges
  • Sujit Barman Roy
  • Ranjan Kumar Mazumder, JJ.
Acts
  • Code of Criminal Procedure. Section 385 of the new Code
  • section 376 as well as section 420 IPC.
  • section 156 Cr. P.C
Are you a practicing lawyer?
Enhance your digital presence and reach by creating a Casemine profile.
Upload pleading to use the new AI search
Click here to upload
Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Sudipto Moitra
  • Sandipan Kundu
  • Ranjit Ghosal
  • Gurupada Das
  • D.K.Sengupta
Judges
  • Sujit Barman Roy
  • Ranjan Kumar Mazumder, JJ.
Acts
  • Code of Criminal Procedure. Section 385 of the new Code
  • section 376 as well as section 420 IPC.
  • section 156 Cr. P.C
See more information ...
This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities.
Use AI to get other relevant cases.
Try AI Pro free for 7 days Upgrade to AI Pro
Abhoy Pradhan v. The State Of West Bengal
(Mar 25, 1999)