Citation Codes Equivalent Citations citation codes Case Number No. 432 of 1987 Attorney(S) P.N.Ghosh Bikash Ranjan Bhattacharyya Sanat Chowdhury Judges Ajit Kumar Sen Gupta Jyotirindra Nath Hore, JJ. Acts Section 90 of the Indian Penal Code See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account