Citation Codes Equivalent Citations citation codes Case Number Cr. Appeal No. 352 of 1981 with Cr. Rev 2177-178 of 1981 Attorney(S) Ranjit Dutta Mrinmoy Bagchi Monidipa Mukherjee Mamata Banerji Dilip Datta Rashbehari Mahato Judges N.G Chaudhuri Jitendra Nath Chaudhuri, JJ. Acts S. 4 of the Probation of Offenders Act, 1958 (hereinafter Section 374(3)(c) of the Code Sub-section (4) of S. 11 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account