Citation Codes Equivalent Citations citation codes Case Number No. 249 of 1981 Judges B.C Chakrabarti Jitendranath Chaudhuri, JJ. Acts provisions of S. 90 of the Penal Code Section 90 S. 3 of the Evidence Act, Section 90 I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account