Citation Codes Equivalent Citations citation codes Case Number Matter No. 385 of 1979 Attorney(S) Udayan Chakraborty Sanjukta Bhattacharya Samarendra Nath Dutta Gopal Chakraborty Judges T.K Basu, J. Acts S. 14(vi) of the Central Sales Tax Act, 1956. ARTICLE 301 CONSTITUTION OF INDIA Bengal Finance (Sales Tax) Act, 1941, Orissa Sales Tax Act, 1947. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account