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Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • P.K. Ghosh
  • Mrs. Mukti Moitra
Judges
  • A.K Das
  • K.K Mitra, JJ.
Acts
  • Sections 3(1), 3(2)(a), 3(2)(b), 7(2)(a) and 7(2)(b) of the Suppression of Immoral Traffic in Women and Girls Act, 1956.
  • S. 2, sub-s. (a). Relevant portion of sub-section (2) of S. 3
  • Section 366-A of the Indian Penal Code
  • sub-section (2) of S. 3 of this Act.
  • Section 7(1)(a)
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • P.K. Ghosh
  • Mrs. Mukti Moitra
Judges
  • A.K Das
  • K.K Mitra, JJ.
Acts
  • Sections 3(1), 3(2)(a), 3(2)(b), 7(2)(a) and 7(2)(b) of the Suppression of Immoral Traffic in Women and Girls Act, 1956.
  • S. 2, sub-s. (a). Relevant portion of sub-section (2) of S. 3
  • Section 366-A of the Indian Penal Code
  • sub-section (2) of S. 3 of this Act.
  • Section 7(1)(a)
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Bhulu Mia v. The State .
(Feb 14, 1969)