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AMICUS AI
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Debi Day with A. Choudhury
  • P.K. Sen with B. Das
Judges
  • B.N Banerjee
  • S.A Masud, JJ.
Acts
  • SECTION 49 REGISTRATION ACT
  • Section 375 (now Order 23, rule 3) of the CPC
  • Order 23, rule 3 of the Code,
  • Order 23, rule 8 of the Code,
  • Order 23, rule 3 of the CPC,
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Cites
Cited by
Citation Codes
Equivalent Citations
citation codes
Case Number
Attorney(S)
  • Debi Day with A. Choudhury
  • P.K. Sen with B. Das
Judges
  • B.N Banerjee
  • S.A Masud, JJ.
Acts
  • SECTION 49 REGISTRATION ACT
  • Section 375 (now Order 23, rule 3) of the CPC
  • Order 23, rule 3 of the Code,
  • Order 23, rule 8 of the Code,
  • Order 23, rule 3 of the CPC,
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Trilok Chand Kapur v. Davaram Gupta .
(Sep 28, 1966)