Citation Codes Equivalent Citations citation codes Case Number Criminal Appeal No. 324 of 1961 Attorney(S) J.P. Mitter A.K. Dutta and Prasun Chandra Ghosh A.C. Mitra Standing Counsel. Ajoy Kumar Basu and Haripada Banerjee for Respondent P.B Judges P.B Mukharji N.K Sen, JJ. Acts provisions of section 537, clause (d) of the Code section 376 of the Indian Penal Code. SECTION 157 EVIDENCE ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account