Citation Codes Equivalent Citations citation codes Case Number Crl. A. No. 181 of 1951 Attorney(S) Sudhansu Sekhar Mukherji Ajit Kumar Dutt; Jnanendra Mohan De and Kishore Mokerji J.M. Banerjea Judges Haries, C.J S.R Das Gupta, J. Acts section 256 of the Code of Criminal Procedure Section 38 of the Indian Evidence Act SECTION 33 EVIDENCE ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account