Citation Codes Equivalent Citations citation codes Case Number Criminal Revn. No. 311 of 1951 Attorney(S) Ajit Kumar Dutt Nirmal Chandra Chakravarty Judges R.P Mookerjee K.C Chunder, JJ. Acts Indian Penal Code. Section 292 of the Code, Publications Act (VIII of 1925) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account