Citation Codes Equivalent Citations citation codes Case Number Crl. A. No. 2051 of 2005 Attorney(S) For the Respondent: T.K. Ajithkumar, Advocate. Judges K.S Radhakrishnan V. Ramkumar, JJ. Acts provisions of the Criminal Procedure Code or the Evidence Act. Information Section 25 and 26 of the Evidence Act and Sec. 126(1) Cr. P.C Sections 302, 376, 377 and 201 of I.P.C Secs. 25 and 26 of the Evidence Act. SECTION 54 EVIDENCE ACT Sec. 27 of the Evidence Act Sec. 54 of the Evidence Act Section 173(2) Cr. P.C) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account