Citation Codes Equivalent Citations citation codes Case Number O.P No. 2608 of 2002 Attorney(S) For the Appellant: Siby Mathew, A. A. Mohammed Nazir, Philip J. Vettickattu & George Johnson Judges Kurian Joseph, J. Acts S. 271 of the Kerala Municipality Act, 1994 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account