Citation Codes Equivalent Citations citation codes Case Number Crl. M.C No. 179 of 1989 Attorney(S) For the Appellant: M.B. Kurup, Advocate General and Mohan C. Menon, Sr. Govt. Pleader, James Vincent as Amicus Curiae K. Radhakrishnan Nair and Mrs. Molly Jacob, Advocates. Judges Chettur Sankaran Nair, J. Acts rules 197, 200 and 204 of the Kerala Prison Rules. See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account