Citation Codes Equivalent Citations citation codes Case Number Criminal Revn. Petn. No. 208 of 1959 Attorney(S) For the Appellant: Public Prosecutor Judges Anna Chandy P. Govinda Menon, JJ. Acts Section 55 of the CPC. Rule 24 of Order 21 of the Code judgment-debtor.10. Clause (1) of Rule 37 clause (2) of Rule 24 of Order 21 clause (1) of Rule 37 Clause (2) of Rule 24 See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account