Citation Codes Equivalent Citations citation codes Case Number Criminal Petn. No. 2230 of 2004 Attorney(S) For the Appellant: Younous Alikhan & Associates, Advocates. For the Respondent: C. Ramakrishna, HCGP. Judges S.B Majage, J. Acts Section 167(2)(a)(ii) of Cr. P.C Section 167(2)(a)(i) of Cr.P.C Section 167(2) of Cr. P.C Section 482 of Cr.P.C Section 167 of Cr. P.C Section 304-B of IPC See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account