Citation Codes Equivalent Citations citation codes Case Number Writ Appeal No. 6030/2001 (T.TAR) etc. Attorney(S) Sri Raval, Senior Advocate with Sri K. Shashikiran Shetty, Advocates for Appellant Sri Ashok Harnahalli, CGSC for Respondents Smt. Sarojini Muthanna, ACGSC for Respondents Judges N.K Jain, C.J V.G Sabhahit, J. Acts sub-sections (4) and (5) to Section 25 of the Customs Act by Act No. 25 of 1998 SECTION 81 A EVIDENCE ACT ARTICLE 14 CONSTITUTION OF INDIA Section 14(2) of the Customs Act, 1962, SECTION 25 CUSTOMS ACT 1962 Section 14(2) of the Customs Act.12. SECTION 128 CUSTOMS ACT See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account