Citation Codes Equivalent Citations citation codes Case Number Crl. Appeal No. 815 of 1994 & Crl. R.C No. 2 of 1994 Attorney(S) Mr. Hasmath Pasha for Appellant Mr. B.H Satish, SPP for Respondent Judges Rajendra Babu Raveendran, JJ. Acts Section 302 read with Section 34, 376 and 404 I.P.C6. Section 366 of the Code of Criminal Procedure Section 8 of the Indian Evidence Act.(c) Section 122 of the Indian Evidence Act, Section 3 of the Indian Evidence Act Section 9 of the Indian Evidence Act, SECTION 114 EVIDENCE ACT SECTION 122 EVIDENCE ACT SECTION 120 EVIDENCE ACT SECTION 8 EVIDENCE ACT HINDU MARRIAGE ACT Section 313 Cr. P.C Section 302 I.P.C Section 34 I.P.C See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account