Citation Codes Equivalent Citations citation codes Case Number Civil Referred Case No.: 5 of 1980 Attorney(S) Shri R.C Castelino and J. Shanthakumari, Advocate for Petitioner. Judges Bhimiah Sabhahit Venkatesh, JJ. Acts Section 17 of the Indian Divorce Act, 1869, Section 10 of the Indian Divorce Act Sexual Offences Act, 1956 (sect. 12) See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account