Citation Codes Equivalent Citations citation codes Case Number Letters Patent Appeal No. 1 of 1961, against decree of Hegde, J. reported in AIR 1961 Mys 175 Judges M. Sadasivayya D.M Chandrashekhar, JJ. Acts Section 375 of the Civil Procedure Code section 5 of Madras Act III of 1895, provisions of section 10 T.P Act, See more information ... This judgment contains sensitive subject matter and is not displayed to guest users. Please sign into access the full judgment, citations, and related authorities. Log in Create free account